LAWS(DLH)-2014-5-427

BHAGWAN DASS Vs. STATE

Decided On May 21, 2014
BHAGWAN DASS Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) THE present appeal is disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.No.711/2013 titled Raj Kumar @ Navvya Vs. State .