NEW INDIA ASSURANCE CO. LTD. Vs. JOGINDER KAUR

JUDGEMENT

(1.) MACA 719/2005 & CM 12163/2005

(2.) THESE two appeals are filed by the appellant insurance company seeking to impugn the Award passed by the tribunal dated 21.05.2005.

(3.) BASED on the evidence on record, the tribunal gave an Award of Rs. 30,000/ - as compensation for death of Sardar Balwant Singh and Rs.79,800/ - against the death of Smt. Joginder Kaur.