(1.) THOUGH this petition filed as Public Interest Litigation (PIL) seeks,
(2.) WE are also of the view that the petition suffers from multiplicity of issues raised, each of which is such as to be requiring individual attention.
(3.) THE petition is disposed of. No costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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