(1.) O.A. No. 71/2012 (Chamber Appeal against the order dated 25th April, 2012, by plaintiff)
(2.) BY this order, I propose to decide the abovementioned Chamber Appeal filed by the plaintiff challenging the order dated 25th April, 2012 passed by the Registrar (O) wherein the Registrar (O) accepted the security furnished by defendant No. 2.
(3.) APPEAL stands disposed of."