(1.) I.A. 16472/2013 (EXEMPTION)
(2.) Application stands disposed of.
(3.) This is an application filed by the plaintiff under Order 12 Rule 6 CPC seeking a judgment on admission.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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