(1.) Summons for judgment already stand issued and leave to defend application filed.
(2.) This application is accordingly disposed of.
(3.) This application also has become infructuous and is disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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