UNITED INDIA INSURANCE CO LTD. Vs. RAMO DEVI

JUDGEMENT

(1.) THE present appeal has been preferred against the impugned award dated 18.01.2011, whereby Ld. Tribunal has awarded compensation for an amount of Rs.18,24,740/ - with interest @ 7.5% per annum from the date of filing of the Claim Petition till realization of the amount.

(2.) THE Tribunal has also awarded an amount of Rs.20,000/ - as pleader's fee.

(3.) ON the issue of negligence, Tribunal has framed issue no. 1 as under: