LAWS(DLH)-2014-7-385

SHYAM GAMBHIR Vs. TARA CHAND

Decided On July 15, 2014
Shyam Gambhir Appellant
V/S
TARA CHAND Respondents

JUDGEMENT

(1.) IA Nos. 2752/2012 (under Order VII Rule 11 CPC by Defendant No. 5) & 17686/2012 (under Order VII Rule 11 CPC by Defendant No. 6)

(2.) PLAINTIFF has filed the present suit for specific performance, declaration and permanent injunction seeking specific performance of Agreement dated 25.11.2007 in respect of property bearing No. 95, Ishwar Nagar, Khasra No. 1522/328, situated at Okhla Extension, Bagh Shambhu Dayal at Bhapur, New Delhi measuring 550 sq. Yards.

(3.) AS per the Plaintiff, an advance of Rs. 25,50,000/ - has been paid in the following manner: -