LAWS(DLH)-2014-8-533

JITENDER & ORS Vs. STATE & ANR

Decided On August 27, 2014
Jitender And Ors Appellant
V/S
State And Anr Respondents

JUDGEMENT

(1.) Crl.M.A. No.13167/2014

(2.) Issue notice.

(3.) Mr. O.P. Saxena, Additional Public Prosecutor for the State, accepts notice.