LAWS(DLH)-2014-12-553

OMBIR Vs. STATE & ANR

Decided On December 16, 2014
OMBIR Appellant
V/S
State And Anr Respondents

JUDGEMENT

(1.) CRL.M.C. 3707/2014 and Crl. M.A. 12798/2014 (for stay)

(2.) Issue notice.

(3.) Petitioner as well as complainant/respondent No.2-Sajjan Kumar are present in person and are also identified by the Investigating Officer- ASI Tej Ram, Police Station Najafgarh.