RAGHUBIR SINGH Vs. JAGDISH CHAND

JUDGEMENT

(1.) THE present appeal is preferred against the impugned award dated 13.02.2013 whereby Ld. Tribunal has awarded compensation for a sum of Rs.3,33,179/ - with interest @ 7.5% per annum from the date of filing of the claim petition till realisation of the amount.

(2.) VIDE the present appeal the appellants are seeking enhancement of the compensation as noted above.

(3.) ON this issue learned counsel has relied upon the case of Rajesh and Ors. Vs. Rajbir Singh and Ors. 2013 (6) SCALE 563 it is held as under: -