MOHIT SAREEN Vs. STATE

JUDGEMENT

(1.) Crl. M.A. 18729/2014 (for exemption)

(2.) THIS petition has been filed under Section 482 Cr.P.C. seeking quashing of FIR No. 222/2013 registered under Sections 279/337/304 -A IPC at Police Station Moti Nagar on 6th July, 2013 on the ground that the matter has been amicably settled between the parties. Issue notice.

(3.) PETITIONER as well as complainant/respondent No. 2 -Bal Kishan are present in person and are also identified by the Investigating Officer/ SI Shashi Kumar, Police Station Moti Nagar.