LAWS(DLH)-2014-5-425

HANS GAURAV @ TANNU Vs. STATE

Decided On May 19, 2014
Hans Gaurav @ Tannu Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) THE present appeal is disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.No.151/2012 titled Gaurav Vs. State .