LAWS(DLH)-2014-4-53

SHASHI GARG Vs. SHITIZ METALS LTD

Decided On April 25, 2014
Shashi Garg Appellant
V/S
M/s. Shitiz Metals Ltd And Another Respondents

JUDGEMENT

(1.) The ex-parte ad-interim order dated 7th March, 2012 is made absolute till the decision of the suit.

(2.) The application is disposed of.

(3.) The suit is ripe for framing of issues.