LAWS(DLH)-2014-8-302

BASANT KUMAR MISHRA Vs. THE STATE

Decided On August 25, 2014
BASANT KUMAR MISHRA Appellant
V/S
THE STATE Respondents

JUDGEMENT

(1.) CRL.M.A. 12978/2014

(2.) Issue notice.

(3.) Counsel for the State, as well as counsel for the complainant, who is arrayed as the second respondent herein, enter appearance and accept notice.