LAWS(DLH)-2014-9-558

JAMIL & ORS Vs. STATE & ANR

Decided On September 12, 2014
Jamil And Ors Appellant
V/S
State And Anr Respondents

JUDGEMENT

(1.) Crl. M.A. No. 14290/2014 (for exemption)

(2.) Issue notice.

(3.) IO/ASI Mohinder Kumar, PS Sultan Puri identifies the complainant as well as the petitioners.