LAWS(DLH)-2014-1-218

A.K. JAIN Vs. UNION BANK OF INDIA

Decided On January 30, 2014
A.K. Jain Appellant
V/S
UNION BANK OF INDIA Respondents

JUDGEMENT

(1.) THIS writ petition is directed against the order dated 18.06.1999 passed by the disciplinary authority; order dated 05.01.2001 passed by the appellate authority; and lastly, the communication dated 22.02.2002 issued on behalf of the reviewing authority.

(2.) THE challenge, briefly, has arisen, in the background of the following facts : -

(3.) THIS is how, the writ petition, has come up for hearing, once again, before me.