LAWS(DLH)-2014-1-391

DELHI CANTONMENT BOARD Vs. ANUVERSHA

Decided On January 15, 2014
DELHI CANTONMENT BOARD Appellant
V/S
Anuversha Respondents

JUDGEMENT

(1.) THE Letters Patent Appeal No.403/2010 and the W.P.(C) 614/2010 are disposed off in terms of the separate judgment passed today in LPA No.434/2009.