LAWS(DLH)-2014-11-590

SARFARAZ ALAM & ORS Vs. STATE & ANR

Decided On November 27, 2014
Sarfaraz Alam And Ors Appellant
V/S
State And Anr Respondents

JUDGEMENT

(1.) This petition has been filed under Section 482 Cr.P.C. seeking quashing of FIR No. 417/2014 registered under Sections 498A/406/34 IPC at Police Station Jamia Nagar on 14th June, 2014 on the ground that the matter has been amicably settled between the parties.

(2.) Issue notice.

(3.) Petitioners as well as complainant/respondent No.2-Sana Parveen are present in person and are identified by the Investigating Officer/ ASI Krishan Pal, Police Station Jamia Nagar.