LAWS(DLH)-2014-10-356

DEVENDER Vs. STATE & ORS

Decided On October 16, 2014
DEVENDER Appellant
V/S
State And Ors Respondents

JUDGEMENT

(1.) Crl. M.A. No. 13364-65/2014 (for exemption)

(2.) Issue notice.

(3.) Complainant-Manchari Devi as well as her husband-Subhash, who she alleges to have been kidnapped at the instance of the petitioner, are present in person and are also identified by Investigating Officer/ASI Mange Ram, Police Station Mehrauli.