LAWS(DLH)-2004-5-33

R K SHARMA Vs. UNIVERSITY OF DELHI

Decided On May 27, 2004
R.K.SHARMA Appellant
V/S
UNIVERSITY OF DELHI Respondents

JUDGEMENT

(1.) Petitioner seeks to impugn letters dated 15.5.2003 and 13.6.2003 addressed to Shyamlal College (hereinafter referred to as the 'College') by the University of Delhi (hereinafter referred to as the 'University').

(2.) Letter dated 15.5.2003 directs the college as under:-

(3.) Letter dated 13.6.2003 directs the college as under:-