MAPSORE ADVERTISING AGENCY Vs. FEEDBACK PVT LTD

Referred Judgements :-

ALEXANDER RODGER CHARLES CARNIE V. COMPTOIR D'ESCOMPTE DE PARIS [REFERRED]
KING V. WILLIAMS [REFERRED]
REX V. KENSINGTON INCOME TAX COMMISSIONERS [REFERRED]
BHATNAGARS AND COMPANY LIMITED MESSRS BHATNAGARS AND COMPANY LIMITED DILHI BHATNAGARS AND COMPANY LIMITED BHATNAGARS AND COMPANY PRIVATE LIMITED DELHI MESSRS BHATNAGARS AND COMPANY PRIVATE LIMITED VS. UNION OF INDIA [REFERRED]
HARI NARAIN VS. BADRI DAS [REFERRED]
RAJABBAI ABDUL REBRNAN MUNSHI VS. VASUDEV DHANJIBHAI MODY [REFERRED]
BINAYAK SWAIN VS. RAMESH CHANDRA PANIGRAHI ANOTHER [REFERRED]
UDAI CHAND VS. SHANK AR LAL [REFERRED]
BABU RAM GUPTA VS. SUDHIR BHASIN [REFERRED]
GRINDLAYS BANK LIMITED VS. INCOME TAX OFFICER CALCUTTA [REFERRED]
NEW INDIA STEEL INDUSTRIES VS. V D STEEL INDUSTRIES [REFERRED]
A R ANTULAY VS. R S NAYAK [REFERRED]
RELIANCE PETROCHEMICALS LIMITED VS. PROPRIETORS OF INDIAN EXPRESS NEWS PAPERS BOMBAY PRIVATE LIMITED [REFERRED]
ANDI MUKTA SADGURU SHREE MUKTAJEE VANDAS SWAMI SUVARNA JAYANTI MAHOTSAV SMARAK TRUST VS. V R RUDANI [REFERRED]
NOORALI BABUL THANEWALA VS. K M M SHETTY [REFERRED]
RAM KRISHNA VERMA VS. STATE OF UTTAR PRADESH [REFERRED]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED]
KAVITA TREHAN VS. BALSARA HYGIENE PRODUCTS LIMITED [REFERRED]
N RATHINASABAPATHY VS. K S PALANIAPPA KANDAR [REFERRED]
TATA PRESS LIMITED VS. MAHANAGAR TELEPHONE NIGAM LIMITED [REFERRED]
B C CHATURVEDI UNION OF INDIA VS. UNION OF INDIA [REFERRED]
BANK OF BARODA VS. R M PATWA [REFERRED]
AGRICULTURAL AND PROCESSED FOOD PRODUCTS AGRICULTURAL AND PROCESSED FOOD PRODUCTS UNION OF INDIA OSWAL AGRO FURANE LIMITED VS. OSWAL AGRO FURANE:OSWAL AGRO FURANE:OSWAL AGRO FURANE LTD:UNION OF INDIA [REFERRED]
INDIAN BANK VS. SATYAM FIBRES INDIA PRIVATE LIMITED [REFERRED]
RAM CHANDRA SINGH VS. SAVITRI DEVI [REFERRED]
MANMOHAN SINGH DHALIWAL VS. GURBAX SINGH ARORA [REFERRED]
JEEVAN KUMAR VS. UNION OF INDIA [REFERRED]
ASIATIC ENGINEERING CO VS. ACHHRU RAM [REFERRED]
GANGADHAR VS. RAGHUBAR DAYAL [REFERRED]
STATE GOVT OF ANDHRA PRADESH VS. MANICKCHAND JEEVRAJ AND CO BOMBAY [REFERRED]
BABULAL PAREKH VS. LACHMINARAYAN SWALRAM [REFERRED]
JAI BEHRAM VS. KEDAR NATH MARWARI [REFERRED]