LAWS(DLH)-2004-9-168

DEEPAK CHOPRA, VIRENDER SINGH, RAJ PAL Vs. STATE

Decided On September 25, 2004
DEEPAK CHOPRA, VIRENDER SINGH, RAJ PAL Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) Criminal Appeal No.419/1999 is disposed of. For orders, see Criminal Appeal No. 434/1999.

(2.) Criminal Appeal No.435/1999 is disposed of. For orders, see Criminal Appeal No. 434/1999.

(3.) Criminal Appeal No.463/1999 is disposed of. For orders, see Criminal Appeal No. 434/1999.