STAR RESIDENTS SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY

JUDGEMENT

(1.) . While reserving for judgment, on 16.8.2004, following order was passed:-

(2.) Prayer made in the writ petition is as under:-

(3.) Petitioner No.1 is a society registered under the Societies Registration Act 1860 formed by the residents of Block J-9 and J-11, Rajouri Garden Extension, New Delhi. Petitioner No.2 is a resident of house No.40 in Block J-9, Rajouri Garden Extension, New Delhi.