COMMISSIONER OF INCOME TAX Vs. DIVINE LIGHT MISSION

JUDGEMENT

(1.) FOR the asst. yr. 1966 -67 onwards, these references/appeals are before the Court. All the references/appeals pertain to the same assessee.

(2.) THE following are the questions referred by the Tribunal :

(3.) CONSIDERING the aforesaid questions, essentially there are four questions before the Court, which will cover some of the issues as under :