LAWS(DLH)-2004-11-98

BANK OF NOVA SCOTIA Vs. RPG TRANSMISSION LIMITED

Decided On November 23, 2004
BANK OF NOVA SCOTIA Appellant
V/S
ICICI BANK LIMITED Respondents

JUDGEMENT

(1.) .WHETHER REPORTERS OF LOCAL PAPERS MAY BE ALLOWED TO SEE THE JUDGMENT?

(2.) .TO BE REFERRED TO THE REPORTER OR NOT? YES

(3.) .WHETHER THE JUDGMENT SHOULD BE REPORTED IN THE DIGEST? YES