NARENDER KUMAR JOSHI Vs. U O I

JUDGEMENT

(1.) Rule. With the consent of the parties, writ petition is taken up for disposal.

(2.) Petitioner is aggrieved by his non-appointment to the post of Telecom Officer. Respondent No. 2 on 29.11.2000 had taken out an advertisement titled "Recruitment of Graduate Engineer Telecom Officers-2001". Petitioner, who holds a Bachelor Degree in Instrumentation and Control Engineering, from Delhi University, applied in response to the above advertisement. Petitioner appeared in the competitive examination held in March, 2001. He was called for an interview pursuant to his qualifying the said examination. Respondent No. 2 did not appoint the petitioner holding that Bachelor degree in Instrumentation and Control Engineering, possessed by the petitioner, did not meet the eligibility qualification.

(3.) For facility of reference, the eligibility conditions as given in the advertisement are reproduced as under:-