(1.) JUDGMENT-
(2.) THIS appeal is directed against order dates 27/05/1974, of the Sub-Judge, Delhi, by which he had accepted theobjections filed by the respondent and had set aside the award.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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