MALWINDER KAUR Vs. TEJ PRATAP SINGH

JUDGEMENT

(1.) By this order, I propose to dispose of three separate applications which have been filed by the plaintiff under Order VI Rule 17, Civil Procedure Code . in this Suit. 1.A.3642/90

(2.) The plaintiff filed I.A. 3642/90 under Order 6 Rule 17, Civil Procedure Code . The plaintiffs by this application had sought amendment, and want permission of this court to add paras 14A, 14B, 14C, 14D and some additions in para 17. I.A.4144/90

(3.) The plaintiffs had filed another I.A.4144/90 under Order 6 Rule 17 read with Sectionl51 Civil Procedure Code . In this application, the plaintiffs want to add para 9A, after para 9. I.A.3376/92