B K SHRESTHA Vs. COMMISSIONER OF POLICE

JUDGEMENT

(1.) -

(2.) ON 6th June 1980 the Golden Tobacco Company Limited and Sikkim Tobacco Pvt. Ltd. registered under the Sikkim Companies Act entered into an agreement of collaboration for manufacture of cigarettees. The Golden Tobacco Company was to provide technical know-how and services and assistance in construction, establishment and operation of plant for manufacture of cigarettes. The agreement is a detailed document. The following are the relevant terms of the agreement :

(3.) CLAUSE 20 provides that the provisions of the agreement shall be construed, interpreted and governed by the law of Sikkim.