(1.) This hearing has been done through hybrid mode.
(2.) Allowed, subject to all just exceptions. Application is disposed of.
(3.) A RTI application was filed on 24/11/2019 by the RTI Applicant seeking the following information.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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