(1.) Exemption allowed, subject to all just exceptions.
(2.) The application stands disposed of. CM APPL. 31296/2023 (delay in re-filing)
(3.) This is an application filed by the Appellant seeking condonation of delay of 19 days in re-filing the present appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN