SANTOSH Vs. STATE OF DELHI

JUDGEMENT

(1.) This is an application seeking grant of bail in FIR No.482/2019 under Sec. 21 of NDPS Act registered at PS Bharat Nagar, Distt. North West.

(2.) The FIR states that the applicant was apprehended at B-123 Block, J.J. Colony, Wazirpur. On her search, 33.59 gram of smack was found in 258 pouches.

(3.) As per the FIR, it is stated that the contraband from the 258 pouches was mixed and thereafter samples were drawn. Thereafter, notice under Sec. 50 was issued and thereupon proceedings were conducted.