SUBHASH VIJAYRAN Vs. ABHIJIT MISHRA

JUDGEMENT

(1.) This hearing has been done through hybrid mode. W.P(C) 945/2023

(2.) This writ petition has been filed by Dr. Subhash Vijayran against the Respondents - Mr. Abhijit Mishra, Dr. Vaisakh Sanal and the Bar Council of Delhi (BCD).

(3.) The prayer in the present writ petition is for taking disciplinary proceedings against Mr. Abhijit Mishra, who is an advocate registered with the BCD and certain other reliefs.