LAWS(DLH)-2023-2-193

JAI PRAKASH JAIN Vs. DINESH KUMAR GUPTA

Decided On February 21, 2023
JAI PRAKASH JAIN Appellant
V/S
DINESH KUMAR GUPTA Respondents

JUDGEMENT

(1.) This is an application seeking exemption from filing certified copies of the annexures/documents.

(2.) Exemption is allowed, subject to all just exceptions.

(3.) The application stands disposed of.