RAQUEL SHEFALI FERNANDEZ Vs. EQUESTRIAN FEDERATION OF INDIA

JUDGEMENT

(1.) This hearing has been done through hybrid mode.

(2.) The Petitioner - Ms. Raquel Shefali Fernandez, a minor, who is an equestrian player, has approached this Court seeking directions to the Respondent No. 1- Equestrian Federation of India (hereinafter 'EFI') to permit the Petitioner to participate in all Regional Equestrian League (REL) and Junior National Equestrian Championship (JNEC) events and to give the Petitioner equal access to the said events as is given to other eligible candidates.

(3.) The prayers of the Petitioner in the present petition are as under: