LAWS(DLH)-2023-8-195

STAR INDIA PRIVATE LIMITED Vs. 7MOVIERULZ.TC

Decided On August 25, 2023
STAR INDIA PRIVATE LIMITED Appellant
V/S
7Movierulz.Tc Respondents

JUDGEMENT

(1.) This hearing has been done through hybrid mode.

(2.) The present suit has been filed by the Plaintiff - Star India Pvt. Ltd. seeking protection against unauthorized, illegal distribution of the film Brahmastra Part One: Shiva.

(3.) The Plaintiff is a leading production and distribution company in India which has produced a number of Hindi films whose details are set out in the plaint. One such cinematograph film was Brahmastra Part One: Shiva (film) which was released in 2022 starring Ranbir Kapoor, Alia Bhatt, Mouni Roy, Amitabh Bachchan, Shahrukh Khan and many more.