RASHMEE KANSAL Vs. STATE

JUDGEMENT

(1.) The present petition has been filed seeking quashing of FIR No.264/2017 dtd. 4/7/2017 under Ss. 326-B/506 of the Indian Penal Code, 1860 (IPC) registered at Police Station Shalimar Bagh.

(2.) Brief facts of the case are as follows:-

(3.) As per the Status Report, chargesheet was filed before the Trial Court