ROHIT JINDAL Vs. STATE NCT OF DELHI

Referred Judgements :-

MADHU LIMAYE VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF HARYANA VS. BHAJAN LAL [REFERRED TO]
PEPSI FOODS LIMITED VS. SPECIAL JUDICIAL MAGISTRATE [REFERRED TO]
SURENDRA NATH MOHANTY VS. STATE OF ORISSA [REFERRED TO]
B S JOSHI VS. STATE OF HARYANA [REFERRED TO]
GIAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
JITENDRA RAGHUVANSHI VS. BABITA RAGHUVANSHI [REFERRED TO]