LAWS(DLH)-2023-8-126

SURENDER MOHAN PATHAK Vs. ABHINAV SHRIVASTAVA

Decided On August 23, 2023
Surender Mohan Pathak Appellant
V/S
Abhinav Shrivastava Respondents

JUDGEMENT

(1.) The disputes between the parties stand settled with the intervention of the Delhi High Court Mediation and Conciliation Centre.

(2.) Settlement agreement dtd. 16/8/2023 is on record.

(3.) The terms of settlement read thus: