REGENT COMPUTRONICS PVT. LTD.

Kashif Appellant

V/S

NARCOTICS CONTROL BUREAU Respondents

Referred Judgements :-

STATE OF UTTAR PRADESH VS. SINGHARA SINGH [REFERRED TO]
GAUNTER EDWIN KIRCHER VS. STATE OF GOA SECRETARIAT PANAJI GOA [REFERRED TO]
UNION OF INDIA VS. AZADI BACHAO ANDOLAN [REFERRED TO]
STATE OF KERALA VS. KURIAN ABRAHAM PVT LTD [REFERRED TO]
NOOR AGA VS. STATE OF PUNJAB [REFERRED TO]
CHIEF INFORMATION COMMR VS. STATE OF MANIPUR [REFERRED TO]
UNION OF INDIA VS. MOHANLAL & ANR. [REFERRED TO]

JUDGEMENT

(1.) This is an application seeking bail in case being Crime No. VIII/19/DZU/2022, under Sec. 8/22(c)/23(c)/29 of the Narcotic Drugs and Psychotropic Substances Act,1985 ( "NDPS ").

(2.) According to the prosecution, the brief facts of the case are:

(3.) The learned counsel for the Applicant has pleaded the following submissions: -

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KASHIF Vs. NARCOTICS CONTROL BUREAU

Referred Judgements :-

JUDGEMENT

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