(1.) CM APPL. 38321/2023 [Application for urgent directions to Respondent Nos. 2 and 9 to comply with the order dtd. 5/7/2023]
(2.) Mr. Rajiv Nayar, learned Senior Counsel who appears on behalf of the Petitioners has made the following submissions:
(3.) The summary of the arguments of Mr. Ramji Srinivasan, learned Senior Counsel appearing on behalf of the Respondent No.9/RP of Go Airlines is below: