LAWS(DLH)-2023-1-401

NIRUPAMA TRIPATHI Vs. VIKAS TRIPATHI

Decided On January 23, 2023
Nirupama Tripathi Appellant
V/S
Vikas Tripathi Respondents

JUDGEMENT

(1.) The matter has been received on transfer. CRL.M.A. 26159/2022 Allowed subject to all just exceptions.

(2.) The application stands disposed of. CRL.M.C. 6715/2022

(3.) This is a petition filed seeking quashing of the complaint case No. 1296/2022 pending before the learned MM, Karkardooma Courts, Delhi and proceedings arising therefrom.