(1.) Exemption allowed subject to all just exceptions. CM APPL. 2093/2023(Exemption)
(2.) Application stands disposed of.
(3.) This is an application seeking exemption from filing Trial Court Record. CM APPL. 2094/2023 (Exemption from Trial Court Record
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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