UTTIM LAL SINGH Vs. UOI

JUDGEMENT

(1.) The Petitioner, who is 96 years old freedom fighter, has approached this Court for grant of 'Swatantrata Sainik Samman Pension' from the date of application, i.e. 29/3/1982, along with interest @ 18% per annum.

(2.) The facts, in brief, leading to the present Writ Petition, are as under:

(3.) The Writ Petition came up for hearing on 11/5/2022. Counter affidavits have been filed by the Respondents.