(1.) Present application has been filed on behalf of the Appellant seeking condonation of delay of 47 days in filing the appeal.
(2.) Issue notice.
(3.) Ms. Gita Dhingra, learned counsel accepts notice on behalf of the Respondents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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