REGENT COMPUTRONICS PVT. LTD.

Kuldeep Singh Hooda Appellant

V/S

Narender Mehlawat Respondents

Referred Judgements :-

MORAN MAR BASSELLOS CATHOLICOS VS. MOAT REV MAR POULOSE ATHANASLUS [REFERRED TO]
ABHIMANYOO RAM VS. STATE OF U P [REFERRED TO]
UNION OF INDIA VS. SANDUR MANGANESE AND IRON ORES LTD [REFERRED TO]
CHHAJJU RAM VS. NEKI [REFERRED TO]
UNION OF INDIA VS. MOHAN ROCKY SPRINGWATER BREWERIES LTD. [REFERRED TO]
KANTARU RAJEEVARU VS. INDIAN YOUNG LAWYERS ASSOCIATION [REFERRED TO]

JUDGEMENT

(1.) This petition seeks review of the following order passed by a Coordinate Bench of this Court on 7/2/2019:

(2.) Mr. Vivek Kohli, learned Senior Counsel appearing for the appellant-review petitioner has relied on the judgments of the Supreme Court in Abhimanyoo Ram v. State of U.P. (2008) 17 SCC 73 and U.O.I. v. Mohan Rocky Springwater Breweries Ltd. (2011) 15 SCC 229 to press his review petition.

(3.) On the face of it, no case for review can be said to be made out.

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KULDEEP SINGH HOODA Vs. NARENDER MEHLAWAT

Referred Judgements :-

JUDGEMENT

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