(1.) The application is allowed, with a direction to the applicant to file requisite legible copies of documents and annexures within four weeks.
(2.) The application is accordingly disposed of.
(3.) The petitioner in his present petition has made following prayers:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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