REDDYS LABORATORIES LIMITED Vs. CONTROLLER OF PATENTS

Referred Judgements :-

KESHORAM PODDAR V. NUNDO LAL MALLICK [REFERRED TO]
SHAMRAO V PARULEKAR STATE OF HYDERABAD VS. DISTRICT MAGISTRATE THANA BOMBAY:DISTRICT MAGISTRATE THANA BOMBAY [REFERRED TO]
JOGINDER SINGH VS. DEPUTY CUSTODIAN GENERAL OF EVACUEE PROPERTY [REFERRED TO]
SOUTH INDIA CORPORATION PRIVATE LIMITED VS. SECRETARY BOARD OF REVENUE TRIVANDRUM [REFERRED TO]
PUNJAB AB SIKH REGULAR MOTOR SERVICE MOUDHAPARA RAIPUR VS. REGIONAL TRANSPORT AUTHORITY RAIPUR ANOTHER [REFERRED TO]
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH HYDERABAD VS. TRUSTEES OF H E H NIZAMS FAMILY REMAINDER WEALTH TRUST HYDERABAD [REFERRED TO]
CHANDAVARKAR SITA RATNA RAO VS. ASHALATA S GURAM [REFERRED TO]
BHARAT HARI SINGHANIA VS. COMMISSIONER OF WEALTH TAX CENTRAL [REFERRED TO]
PATEL ROADWAYS LIMITED VS. BIRLA YAMAHA LIMITED [REFERRED TO]
ASHOK LEYLAND LIMITED VS. STATE OF TAMIL NADU [REFERRED TO]
PRINTERS MYSORE LIMITED VS. M A RASHEED [REFERRED TO]
NATIONAL INSTITUTE OF MENTAL HEALTH and NEURO SCIENCES VS. C PARAMESHWARA [REFERRED TO]
NAHAR INDUSTRIAL ENTERPRISES LTD VS. HONG KONG AND SHANGHAI BANKING CORPORATION [REFERRED TO]
K T PLANTATION PVT LTD VS. STATE OF KARNATAKA [REFERRED TO]
ETHIOPIAN AIRLINES VS. GANESH NARAIN SABOO [REFERRED TO]
RAJU JHURANI VS. GERMINDA PVT LTD [REFERRED TO]
ASPI JAL VS. KHUSHROO RUSTOM DADYBURJOR [REFERRED TO]