(1.) The petitioners in his petition has made following prayer:
(2.) In view of the averments made in the present petition, we hereby dispose of the present petition directing the respondents to take the present petition as representation filed by the petitioner and the same shall be decided within 8 weeks from today. The decision taken shall be conveyed to each of the petitioner in writing.
(3.) Needless to say that if the petitioner is still aggrieved, he may challenge the same before the appropriate forum.